Securities And Exchange Board Of India - Subsection
Section 12(e) in Securities And Exchange Board Of India (Venture Capital Funds) Regulations, 1996
(e)[ venture capital fund shall disclose the duration life cycle of the fund.] [Inserted by S.O. 468(E), dated 5.4.2004](i)at least [66.67%] [Substitued by S.O. 468(E), dated 5.4.2004] of the investible funds shall be invested in unlisted equity shares or equity linked instruments.
