Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 593 in Bihar Education Code, 1961 593. Amount of Grants. - Grants may not, save under general or special sanction of Government, exceed the sum subscribed locally or allotted from the balance in hand of the school.(Government notification no. 1331-E. P., dated the 29th September, 1931.)
