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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(1)(c) in The M.P. Jan Shiksha Adhiniyam, 2002

(c)that the child is suffering from such mental or physical deficiency which prevents him from attending school and the certificate of which is given by a doctor.