Section 19C in Tamil Nadu Legislative Assembly Travelling Allowance Rules, 1955
19C. [ [Inserted by G.O. Ms. No. 691, dated 11.7.2013, published dated 31.7.2013.]
In the event of the death of member, the travelling allowances and daily allowances due till the date of of this death, shall be paid to his legal heir, after recovering the dues, if any, to the Legislative Assembly Secretariat or to the Government.]
