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Union of India - Section

Section 5 in Citizenship (Registration of Citizens and Issue of National Identity Cards) Rules, 2003

5. Officials of the Central Government, State Governments and local bodies to assist the Registrar General of Citizen Registration. - Every official of the Central Government, State Government, local bodies or their undertakings shall assist the Registrar General of Citizen Registration or any person authorised by him in this behalf, in preparation of the database relating to each family and every person, and in implementing the provisions of these rules.