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State of Kerala - Section

Section 271T in Kerala Panchayat Raj Act, 1994

271T. Rendering of opinion on matters referred to by the Government.

- The Tribunal shall, on a reference from the Government with regard to the legality or sustainability of any decision of the Local Self Government Institution, render its opinion to the Government there on after giving the President or the Local Self Government Institution concerned, an opportunity of being heard, if necessary.