Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 25 in The Jammu and Kashmir State Board of Technical Education Act, 2002 25. Finality of orders by Government. - Every order passed by the Government under section 24 or section 28 or section 29 shall be final and building.
