Bombay High Court
1. Gangadhar Sidramappa Patil vs 1. Vishwanath Shivshankar Birajdar, 2. ... on 5 September, 2018
Author: A. M. Dhavale
Bench: A. M. Dhavale
38 - SA. 880-15.odt
VPH
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
SECOND APPEAL No. 880 OF 2015
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Office Notes, Office Memoranda of Coram, |
Appearances, Court's orders or directions | Court's or Judge's orders
and Registrar's orders |
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Mr. Yogesh Thorat I/b A. B. Tajne, for the
Appellant.
Mr. Chintan Shah I/b Surel Shah, for the
Respondent.
CORAM : A. M. DHAVALE, J.
DATE : SEPTEMBER 5, 2018
PC.
1. Learned advocate for the Appellant shows order dated 16th March, 2018 passed in Civil Application No. 1007/2017, filed in Writ Petition No.1409/1996. As per said order present appeal is to be placed for hearing with said civil application & writ petition.
2. If the writ petition No. 1409/1996 is pending before another Bench, Appellant to take appropriate steps for clubbing the matters, on administrative side. S.O. to 3.10.2018.
[A. M. DHAVALE, J.] Vinayak Halemath ::: Uploaded on - 07/09/2018 ::: Downloaded on - 09/09/2018 00:43:12 :::