Section 4(iii) in Chhattisgarh State Electricity Rules, 2006
(iii)Such notice of intimation shall be deemed to have been served if the same is pasted at a conspicuous place of the premises in presence of a witness. However such person or consumer may obtain a copy of such notice of intimation from the concerned office of the Distribution Licensee on payment of Rs. 2 per page towards copying charge.
