Delhi High Court - Orders
Ntpc Limited vs Patel Engineering on 18 February, 2019
Author: Vipin Sanghi
Bench: Vipin Sanghi, A. K. Chawla
$~16.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) 128/2017 and CM APPL. 15318/2017 & 47939/2018
NTPC LIMITED ..... Appellant
Through: Mr. Tarkeshwar Nath & Mr. Rishabh
Kumar, Advocates.
versus
PATEL ENGINEERING ..... Respondent
Through: Mr. Ankit Banati & Ms. Shruti Arora,
Advocates.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE A. K. CHAWLA
ORDER
% 18.02.2019 The respondent has circulated an adjournment application with the consent of the appellant.
Adjourned to 23.09.2019.
VIPIN SANGHI, J A. K. CHAWLA, J FEBRUARY 18, 2019 B.S. Rohella