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[Cites 0, Cited by 0] [Section 84(4)] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(4)(f) in The Oil Mines Regulations, 2017

(f)warning signboards and markers at crossings display caution words "High Pressure Pipeline", "name of the operating company" and "emergency telephone contact numbers." in regional or Hindi and English languages.