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Delhi High Court - Orders

Maharashtra State Chemists And ... vs Competition Commission Of India & Ors on 16 February, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

$~19
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 5456/2021 & CM APPL. 16920/2021, 30116/2021
       MAHARASHTRA STATE CHEMISTS AND DRUGGISTS
       ASSOCIATION                              ..... Petitioner
                      Through: Ms. Alina Merin Mathew, Advocate.
                      versus
        COMPETITION COMMISSION OF INDIA & ORS...... Respondent
                      Through: Mr. Manu Chaturvedi, Advocate for
                               R-1/CCI.
                               Mr. Saurabh Kirpal Sr. Adv. With
                               Mr. Manu Chaturvedi Adv. (M:
                               9315827955).
       CORAM:
       JUSTICE PRATHIBA M. SINGH
                ORDER

% 16.02.2023

1. This hearing has been done through hybrid mode.

2. Parties to file their written submissions by the next date of hearing.

3. List for hearing on 28th July, 2023.

PRATHIBA M. SINGH, J.

FEBRUARY 16, 2023 dj