Delhi High Court - Orders
Maharashtra State Chemists And ... vs Competition Commission Of India & Ors on 16 February, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5456/2021 & CM APPL. 16920/2021, 30116/2021
MAHARASHTRA STATE CHEMISTS AND DRUGGISTS
ASSOCIATION ..... Petitioner
Through: Ms. Alina Merin Mathew, Advocate.
versus
COMPETITION COMMISSION OF INDIA & ORS...... Respondent
Through: Mr. Manu Chaturvedi, Advocate for
R-1/CCI.
Mr. Saurabh Kirpal Sr. Adv. With
Mr. Manu Chaturvedi Adv. (M:
9315827955).
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 16.02.2023
1. This hearing has been done through hybrid mode.
2. Parties to file their written submissions by the next date of hearing.
3. List for hearing on 28th July, 2023.
PRATHIBA M. SINGH, J.
FEBRUARY 16, 2023 dj