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Delhi High Court - Orders

Ksm Ganesh vs The Union Of India And Ors on 7 April, 2025

Author: C. Hari Shankar

Bench: C. Hari Shankar

                             $~10
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C) 777/2017
                                       KSM GANESH                                                         .....Petitioner
                                                                            Through: Mr. Nitin S. Tambwekar and
                                                                            Mr. Seshatalpa Sai Bandaru, Advs.

                                                                            versus

                                       THE UNION OF INDIA AND ORS              .....Respondents
                                                     Through: Mr. Vivek Goyal, CGSPC with
                                                     Mr. Gokul Sharma, Adv. for UOI.
                                                     Dr. Sushil Kumar Gupta,          Ms. Sunita
                                                     Gupta and Mr. Sakshit Bhardwaj, Advs. for
                                                     R-4.

                                       CORAM:
                                       HON'BLE MR. JUSTICE C. HARI SHANKAR
                                       HON'BLE MR. JUSTICE AJAY DIGPAUL
                                                                            ORDER

% 07.04.2025

1. At first call, this matter was passed over once. At second call, it has reached at 5.50 pm.

2. Re-notify on 24 April 2025 in the Supplementary List.

C. HARI SHANKAR, J.

AJAY DIGPAUL, J.

APRIL 7, 2025 ssc Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2025 at 23:22:01 $~11 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 13560/2018 SIDDHARTH PANDIT .....Petitioner Through: Mr. Rajendra Kr. Singh and Mr. Rakesh Kumar, Advs.

versus UNION OF INDIA AND ORS. .....Respondents Through: Mr. Rajesh Kumar, SPC with Mr. Rahul Kumar Sharma, Advs. along with Mr. Ajay Pal, Law Officer, CRPF.

CORAM:

HON'BLE MR. JUSTICE C. HARI SHANKAR HON'BLE MR. JUSTICE AJAY DIGPAUL ORDER % 07.04.2025
1. At first call, this matter was passed over once. At second call, it has reached at 5.50 pm.
2. Re-notify on 5 May 2025 in the Supplementary List.

C. HARI SHANKAR, J.

AJAY DIGPAUL, J.

APRIL 7, 2025/ssc Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2025 at 23:22:01 $~19 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 16653/2022 YOGENDRA SINGH .....Petitioner Through: Ms. Ridhi Dua and Mr. Sachin Chauhan, Advs.

versus C R P F THROUGH DIRECTOR GENERAL & ANR. .....Respondents Through: Mr. Ajay Jain, SPC with Ms. Bijay Laxmi, Mr. M. N. Mishra, Mr. Kunal Sharma, Mr. K. Sharma, Mr. Manoj Gautam, Mr. Harshit Batra and Mr. S. Jain, Advs. along with Mr. Rishi Kumar Chaudhary and Mr. Jitendra Gautam, Pairvi Officer, CRPF/RAF.

CORAM:

HON'BLE MR. JUSTICE C. HARI SHANKAR HON'BLE MR. JUSTICE AJAY DIGPAUL ORDER % 07.04.2025
1. At first call, this matter was passed over once. At second call, it has reached at 5.50 pm
2. Re-notify on 22 July 2025.

C. HARI SHANKAR, J.

AJAY DIGPAUL, J.

APRIL 7, 2025/ssc Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2025 at 23:22:02 $~23 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 3158/2023 & CM APPL. 20403/2025 COL PRADEEP GOSWAMI .....Petitioner Through: Mr. S.S. Pandey, Adv.

versus UNION OF INDIA & ORS. .....Respondents Through: Mr. Satya Ranjan Swain, SPC with Mr. Kautilya Birat, Advs. along with Major Deepak for UOI.

CORAM:

HON'BLE MR. JUSTICE C. HARI SHANKAR HON'BLE MR. JUSTICE AJAY DIGPAUL ORDER % 07.04.2025
1. At first call, this matter was passed over once. At second call, it has reached at 5.50 pm.
2. Re-notify on 13 May 2025.

C. HARI SHANKAR, J.

AJAY DIGPAUL, J.

APRIL 7, 2025/ssc Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2025 at 23:22:02 $~40 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 5832/2016 AMITA JULIET TOPPO .....Petitioner Through: Mr. Dilip Singh, Adv.

versus NATIONAL COUNCIL FOR TEACHERS EDUCATION & ANR .....Respondents Through: Mr. N. K. Bhatnagar and Ms. Pratishtha Majumdar, Advs. for respondent/NCTE.

Mr. Santosh Kumar and Mr. Vaibhav Mishra, Advs. for DU.

CORAM:

HON'BLE MR. JUSTICE C. HARI SHANKAR HON'BLE MR. JUSTICE AJAY DIGPAUL ORDER % 07.04.2025
1. At first call, this matter was passed over once. At second call, it has reached at 5.50 pm.
2. Re-notify on 30 April 2025 in the Supplementary List.

C. HARI SHANKAR, J.

AJAY DIGPAUL, J.

APRIL 7, 2025/ssc Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2025 at 23:22:02 $~42 * IN THE HIGH COURT OF DELHI AT NEW DELHI + LPA 314/2019 HOLOFLEX LTD & ANR .....Appellants Through: Mr. Kumarjit Banerjee and Mr. Gaurav Gupta, Advs.

versus UNION OF INDIA & ORS .....Respondents Through: Ms. Shiva Lakshmi, CGSC, Mr. Govind Sharma and Mr. Madhav Bajaj, Advs.

CORAM:

HON'BLE MR. JUSTICE C. HARI SHANKAR HON'BLE MR. JUSTICE AJAY DIGPAUL ORDER % 07.04.2025 REVIEW PET. 160/2021 (review of judgment dated 28 February 2020)
1. At first call, this matter was passed over once. At second call, it has reached at 5.50 pm.
2. Re-notify on 16 May 2025 in the Supplementary List.

C. HARI SHANKAR, J.

AJAY DIGPAUL, J.

APRIL 7, 2025/ssc Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2025 at 23:22:02 $~59 * IN THE HIGH COURT OF DELHI AT NEW DELHI + RFA(COMM) 199/2025, CM APPL. 20532/2025, CM APPL.

20533/2025, CM APPL. 20534/2025, CM APPL. 20535/2025 & CM APPL. 20536/2025 CONNAUGHT PLAZA RESTAURANTS PVT LTD .....Appellant Through:

versus CBRE SOUTH ASIA PVT. LTD .....Respondent Through:
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR HON'BLE MR. JUSTICE AJAY DIGPAUL ORDER % 07.04.2025
1. This matter has been called out twice. There is no appearance on behalf of either parties.
2. In the interest of justice, adverse orders are deferred.
3. Re-notify on 29 April 2025.

C. HARI SHANKAR, J.

AJAY DIGPAUL, J.

APRIL 7, 2025/sk Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2025 at 23:22:02 $~63 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 4445/2025 EX CT/GD RAVI .....Petitioner Through:

versus UOI & ORS .....Respondents Through: Mr. Manoj Kumar Tyagi, SPC with Mr. Rishesh, GP.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR HON'BLE MR. JUSTICE AJAY DIGPAUL ORDER % 07.04.2025
1. Issue notice to show cause as to why rule nisi be not issued.
2. Notice is accepted on behalf of the respondents by Mr. Manoj Kumar Tyagi.
3. Counter affidavit, if any, be filed within four weeks with advance copy to learned Counsel for the petitioner, who may file rejoinder thereto, if any, within four weeks thereof.
4. Re-notify on 25 August 2025.

C. HARI SHANKAR, J.

AJAY DIGPAUL, J.

APRIL 7, 2025/sk Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2025 at 23:22:02 $~64 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 4446/2025 KALU HOWLADAR .....Petitioner Through: Ms. Saahila Lamba, Adv. versus UNION OF INDIA & ORS. .....Respondents Through: Mr. Srivats Kaushal, SPC with Ms. Saumya Kapoor, GP.

CORAM:

HON'BLE MR. JUSTICE C. HARI SHANKAR HON'BLE MR. JUSTICE AJAY DIGPAUL ORDER % 07.04.2025
1. The petitioner seeks disability pension.
2. Issue notice to show cause as to why rule nisi be not issued.
3. Notice is accepted on behalf of the respondents by Ms. Saumya Kapoor.
4. Counter affidavit, if any, be filed within four weeks with advance copy to learned Counsel for the petitioner, who may file rejoinder thereto, if any, within four weeks thereof.
5. Re-notify on 3 September 2025.

C. HARI SHANKAR, J.

AJAY DIGPAUL, J.

APRIL 7, 2025/sk Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2025 at 23:22:02 $~67 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 4995/2022 KAILASH MANDAL .....Petitioner Through: Mr. P. Sureshan, Adv.

versus DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE & ORS. .....Respondents Through: Mr. Farman Ali, SPC with Ms. Usha Jamnal and Mr. Dhruv Arora, Advs.

CORAM:

HON'BLE MR. JUSTICE C. HARI SHANKAR HON'BLE MR. JUSTICE AJAY DIGPAUL ORDER % 07.04.2025
1. Mr. Farman Ali, learned Senior Panel Counsel for the respondents seeks and is granted four weeks further and final opportunity to file the report in terms of the order dated 22 January 2025.
2. Re-notify on 15 May 2025.

C. HARI SHANKAR, J.

AJAY DIGPAUL, J.

APRIL 7, 2025/sk Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2025 at 23:22:02 $~68 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 6319/2023, CM APPL. 24814/2023 KIRAN KUMAR .....Petitioner Through: Mr. Tarun Rana, Ms. Reena Gupta, Mr. M M Khan, Mr. Palash Singh, Mr. Cherish Gujral, Mr. Rakesh Kumar Singh, Ms. Abhyaa Gupta and Ms. Dipasna Gautam, Advs.

versus UNION OF INDIA & ANR. & ORS. .....Respondents Through: Ms. Pratima N. Lakra, CGSC with Mr. Shailendra Kumar and Mr. Chandan Prajapati, Advs. CORAM:

HON'BLE MR. JUSTICE C. HARI SHANKAR HON'BLE MR. JUSTICE AJAY DIGPAUL ORDER % 07.04.2025 CM APPL. 13272/2025
1. This application seeks recalling of an order dated 20 January 2025 passed by Hon'ble Mr. Justice Navin Chawla and Hon'ble Ms. Justice Shalinder Kaur.
2. Accordingly, list this matter before that Bench, subject to orders of Hon'ble the Chief Justice, on 25 April 2025.
3. Let a copy of the application be served on all parties.

C. HARI SHANKAR, J.

AJAY DIGPAUL, J.

APRIL 7, 2025/sk Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2025 at 23:22:02 $~69 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 13323/2023 LOVEJEET KUMAR .....Petitioner Through: Mr. Ankur Chhibber and Mr. Anshuman Mehrotra, Advs.

versus UNION OF INDIA AND ORS .....Respondents Through: Mr. Rajesh Gogna, CGSC with Mr. Nishant Sharma and Ms. Priya Singh, GP.

CORAM:

HON'BLE MR. JUSTICE C. HARI SHANKAR HON'BLE MR. JUSTICE AJAY DIGPAUL ORDER % 07.04.2025
1. Mr. Rajesh Gogna, learned CGSC for the respondents seeks and is granted one week's time to place the report of the R&R Hospital as per order dated 10 February 2025 on record.
2. Re-notify on 28 April 2025.

C. HARI SHANKAR, J.

AJAY DIGPAUL, J.

APRIL 7, 2025/sk Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2025 at 23:22:02 $~70 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 2792/2025 & CM APPL. 13308/2025 DHEERENDRA PRATAP SINGH .....Petitioner Through: Ms. Saahila Lamba and Mr. Mukul Kumar Sinha, Adv. versus UNION OF INDIA & ORS. .....Respondents Through: Mr. Akash Chatterjee, SPC with Ms. Shivangi Kumar, GP.

CORAM:

HON'BLE MR. JUSTICE C. HARI SHANKAR HON'BLE MR. JUSTICE AJAY DIGPAUL ORDER % 07.04.2025
1. Learned Counsel for the respondents submits that counter affidavit is stated to have been filed. It is not on record.
2. Learned Counsel for the respondents undertakes to have it placed on record. Rejoinder, if any, be filed within four weeks.
3. Re-notify on 4 September 2025.
4. Interim order(s), if any, to continue till the next date of hearing.

C. HARI SHANKAR, J.

AJAY DIGPAUL, J.

APRIL 7, 2025/sk Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2025 at 23:22:02 $~71 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 2814/2025 & CM APPL. 13388/2025 GOPAL SHARMA .....Petitioner Through: Mr. N. K. Aggarwal, Ms. Sanjana Antil, Ms. Nupur Sachdeva, Ms. Vijayeta Kumar, Ms. Shivani, Ms. Amarpreet Kaur, Ms. Shivani and Mr. Anmol, Advs.

versus DELHI HIGH COURT THROUGH THE REGISTRAR GENERAL .....Respondent Through: Ms. Aakanksha Kaul, Adv.

CORAM:

HON'BLE MR. JUSTICE C.HARI SHANKAR HON'BLE MR. JUSTICE AJAY DIGPAUL ORDER % 07.04.2025
1. Ms. Aakanksha Kaul, learned Counsel for the respondent is directed to fill an affidavit with respect to the issue flagged by this Court in its order dated 5 March 2025 with advance copy to the learned Counsel for the petitioner within four weeks, who may file rejoinder thereto, if any, within two weeks thereof.
2. Re-notify on 21 May 2025.

C. HARI SHANKAR, J.

AJAY DIGPAUL, J.

APRIL 7, 2025/sk Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2025 at 23:22:02 $~52 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 4385/2025 & CM APPL. 20272/2025 BADAL AND ORS .....Petitioners Through: Mr. Rajat Arora and Mr. Niraj Kumar, Advs.

versus UNION OF INDIA AND ANR .....Respondents Through: Ms. Kamakshi Sehgal, SPC with Mr. Keshav Sehgal, Mr. Shivam Gaur, Mr. Kshitij Joshi, Mr. Aryan Kumar and Ms. Nandita Sharma, Advs. along with Mr. Devender Singh, DC, ITBP.

CORAM:

HON'BLE MR. JUSTICE C. HARI SHANKAR HON'BLE MR. JUSTICE AJAY DIGPAUL ORDER % 07.04.2025
1. Mr. Arora, learned Counsel for the petitioners seeks leave to implead the parties who would be affected by the relief sought in the writ petition.
2. Re-notify on 24 April 2025.

C. HARI SHANKAR, J.

AJAY DIGPAUL, J.

APRIL 7, 2025 ssc Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2025 at 23:22:03 $~55 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 4395/2025 & CM APPL. 20285/2025, CM APPL.

20286/2025-Ex UNION OF INDIA & ORS. .....Petitioners Through: Mr. Abhishek Yadav, SPC along with Major Anish Muralidhar (Army) versus EX HAV GOHAR ABBAS BAQUARI .....Respondent Through: Mr. Dilwar H. Barlaskar, Mr. Naseer H. Jafri, Mr. U. A. Andrabi and Ms. Tanisha Chandra, Advs.

CORAM:

HON'BLE MR. JUSTICE C. HARI SHANKAR HON'BLE MR. JUSTICE AJAY DIGPAUL ORDER % 07.04.2025
1. Learned Counsel for the petitioner seeks a day's time to prepare with the matter.
2. Re-notify on 9 April 2025.

C. HARI SHANKAR, J.

AJAY DIGPAUL, J.

APRIL 7, 2025 ssc Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2025 at 23:22:03 $~56 * IN THE HIGH COURT OF DELHI AT NEW DELHI + W.P.(C) 4409/2025 EX.CT/GD SATYENDRA KUMAR .....Petitioner Through: Mr. Anil Kumar Trivedi, Adv.

versus UNION OF INDIA AND ORS .....Respondents Through: Mr. Kavindra Gill, Sr. Panel Counsel.

CORAM:

HON'BLE MR. JUSTICE C. HARI SHANKAR HON'BLE MR. JUSTICE AJAY DIGPAUL ORDER % 07.04.2025
1. Issue notice to show cause as to why rule nisi be not issued.
2. Notice is accepted on behalf of Respondents by Mr. Gill, learned Counsel.
3. Counter affidavit, if any, be filed within four weeks with advance copy to learned Counsel for the petitioner, who may file rejoinder thereto, if any, within four weeks thereof.
4. Re-notify on 25 August 2025.

C. HARI SHANKAR, J.

AJAY DIGPAUL, J.

APRIL 7, 2025/ssc Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/04/2025 at 23:22:03