Punjab-Haryana High Court
M/S Panwar Steels Ltd & Ors vs Indian Overseas Bank on 9 February, 2015
Author: Augustine George Masih
Bench: Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
238.
CWP No. 21381 of 2014
Date of Decision : February 09, 2015
M/s Panwar Steels Limited and others
....PETITIONERS
Vs.
Indian Overseas Bank
....RESPONDENT
CORAM : HON'BLE MR. JUSTICE S.J. VAZIFDAR, ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
Present : None.
****
S.J. VAZIFDAR, ACTING CHIEF JUSTICE (Oral) Petitioners and their Advocate were absent last time.
They are again absent today.
Dismissed for non-prosecution.
(S.J. VAZIFDAR) ACTING CHIEF JUSTICE (AUGUSTINE GEORGE MASIH) JUDGE February 09, 2015 pj PRERNA DATTA 2015.02.10 11:01 I attest to the accuracy and authenticity of this document High Court, Chandigarh