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Punjab-Haryana High Court

M/S Panwar Steels Ltd & Ors vs Indian Overseas Bank on 9 February, 2015

Author: Augustine George Masih

Bench: Augustine George Masih

            IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
            238.
                                                     CWP No. 21381 of 2014

                                                     Date of Decision : February 09, 2015


            M/s Panwar Steels Limited and others
                                                                     ....PETITIONERS

                                               Vs.


            Indian Overseas Bank
                                                                     ....RESPONDENT


            CORAM : HON'BLE MR. JUSTICE S.J. VAZIFDAR, ACTING CHIEF JUSTICE
                    HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH


            Present :           None.



                                        ****

S.J. VAZIFDAR, ACTING CHIEF JUSTICE (Oral) Petitioners and their Advocate were absent last time.

They are again absent today.

Dismissed for non-prosecution.

(S.J. VAZIFDAR) ACTING CHIEF JUSTICE (AUGUSTINE GEORGE MASIH) JUDGE February 09, 2015 pj PRERNA DATTA 2015.02.10 11:01 I attest to the accuracy and authenticity of this document High Court, Chandigarh