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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 25(c) in The Jammu and Kashmir Excise Act, 1958 (1901 A. D.)

(c)prescribing the instruments to be used in the testing of liquor and the tables of corrections according to temperature to be used therewith;
(cc)[ prescribing of procedure for regulating the vending of country liquor through auction;] [Clause (cc) inserted by Act V of 1987, Section 3.]