Patna High Court - Orders
Amar Kant Kumar & Ors. vs The State Of Bihar & Ors on 20 January, 2017
Author: Sudhir Singh
Bench: Sudhir Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.837 of 2015
Arising out of
Civil Writ Jurisdiction Case No. 13800 of 2011
======================================================
1. Amar Kant Kumar, S/O Karmdev Paswan R/O Vill. Ranipur, P.O.
Lagmahat, Via Mathurapur, P.S. Kahalgaon, Bhagalpur, Roll No.
87020126
2. Dharmendra Paswan, S/O Sri Sarvan Paswan R/O Vill. + P.O.
Margaon, P.S. Hulasganj, Jehanabad Roll No. 61120252
3. Rakesh Kumar S/O Laxman Ram R/O Navranga Bettiah Ward No. 33,
Near Vishkarmma Mandir SipahiLall General Store, P.S. Bettiah, West
Champaran.Roll No. 74060533
4. Chandan Kumar, S/O Satish Prasad Mahto Address C/O Dr. Maheshwar
Panday, Benta Chowk Laheria Sarai, Darbhanga, Roll No. 78130118
5. Lulie Kumari, @ Juli Kumari D/O Dharmnath Prasad R/O Shivpur
Khash Mahal Mahendru Near Of Pani Tandy (Near Pani Tanki) Patna,
Roll No. 60470278
6. Brijesh Matiha, S/O Rajesh Baitha R/O Vill. And P.O. Ram Prasawa
Na, P.S. Sathi (Santhi), Via Lauriya, West Champaran,(Pin- 845453),
Roll No. 74090301
7. Kumari Premlata Sinha, D/O Luv Kush Sinha R/O Habbipur, P.O.
Habbipur, P.S. Prawalpur, Distt. Nalanda Roll No. 61020402
8. Shiwnarayan Paswan, S/O Balwan Paswan R/O Vill. Chanawakh, P.O.
And P.S. Kudra, Distt. Kaimur, (Bhabua), Roll No. 60220302
9. Bhola Kumar, S/O Ram Balak Paswan R/O Vil. Rastha, (Raith), P.O.
Gunjarchak, P.S. Chandi, Distt. Nalanda. Roll No. 61160490
10. Balkishor Ram, S/O Bindeshwari Ram R/O Bhelwa, P.O. Simrana,
(Simraha), Via Mathani, (Mathahi), Distt. Madhepura, Roll No.
82070065.
11. Jitendra Kumar S/O Sushil Kumar Bage (Bahge), R/O Vill.
Makhdumpur, Dumra, P.O. Barkh Dumra, P.S. Mufasil (Ara), Bhdipur.
Roll No. 66010718
12. Yogendra Kumar Ram S/O Jhamlal Ram R/O Vill. Garbhu Das Block
Staff, Basant Vihar Collony Dighi, Near Gumti No. 54 A/C Hajipur,
Vaishali, Roll No.71090478
13. Rukmini Kumari C/O (W/O) Rahl Kumar, Vill. And P.O. - Labhganw,
P.S. Via Khagaria, District Khagaria, Roll No. 94030445
14. Nishi Ranjan Kumar Nirala S/O Ramdhyan Paswan R/O Vill. Manjhos
P.S. Manjhos, P.S. Makhdumpur, Jehanabad, Roll No. - 63060108
15. Ajay Kumar Ram S/O Ujiyar Ram R/O Vill. Simri Dudhi Patti, Post
Simri, Police Station Simri,Buxar, Roll No. 67180415
16. Akhtar Ali @ Md. Akhtar Ali S/O Md. Haidar Ali R/O Vill. Quazipur,
P.O. Dumri, (Simri), P.S. Simri, (Dumri), Buxar, Roll No- 60780335
17. Dharmendra Kumar Manjhi S/O Pathloo Manjhi R/O Vill. Galimapur,
P.O. Rampur [Garkha], P.S. Garkha, Distt. Chapra, Saran. Roll No.
75370212
18. Rinki Kumari @ Rinku Kumari C/O Jethan Paswan, R/O Vill.
Fulsaiher, (Phulsathar) P.O. Kurtha, P.S. Kurtha, Arwal, Roll No.
62160517
19. Dhanjee Kumar S/O Bishwannath Ram R/O Vill. P.O. Ratanpur, P.S.
Ara Mufasil, Vaya Chandwa, Bhojpur. Roll No. 66360384
Patna High Court LPA No.837 of 2015 (3) dt.20-01-2017
2/4
20. Manita Kumari C/O (W/O)- Dharmendra Kumar, R/O Vill. And P.O.
Aungari, P.S. Aungari, Distt. Nalanda, Roll No.- 61170416
21. Abhishek Kumar S/O Mithilesh Sharma R/O Vill. Mumedan Tola,
P.O. Sitanbad, P.S. Bakhtiyarpur, Saharsa
22. Dinesh Chaudhary S/O Ram Pravesh Chaudhary R/O Vill. Daultabad,
P.O. Panditganj, P.S. Kadirganj, Patna. Roll No.- 60460607
23. Anjana Bharti C/O (W/O) Shiv Shankar Kuar R/O Vill. Kaithiyan
Kothian), P.O. Khagaul, P.S. Shahpur, Distt. - Patna, Roll No.-
60811174
24. Aratee Kumari W/O Arun Kumar Paswan R/O Vill. And P.O.
Bariyarpur (Baniyapur), P.S. Sakara, Muzaffarpur, Roll No.- 70280051
25. Anima Kumari W/O Sanjay Singh R/O Vill. Bhuapur + P.O. - Kara,
P.S. Jamhor, Aurangabad. Roll No. 64020232
26. Kavita Kumari @ Kavita Devi C/O Bacha Singh, W/O- Om Prakash
Singh R/O Vill. And P.O. - Masurhi, Via Jagdishpur, Bhojpur, Roll No.-
66020261
27. Surya Deo Prakash S/O Ram Prakash R/O Vill. Narayanpur, P.O.
Kalyanpur, P.S. - Bihiya, Bhojpur, Ara, Roll No. 66260304
28. Rajeev Kumar S/O Rash Narayan Mahto R/O Vill. Sakaddi, P.O. -
Sakaddi, P.S. - Jalalpur, Chapra, Roll No.- 75210089
29. Sunita Kumari Daughter of Kishor Kumar R/O Vill. Dhanmapur,
Ghosi, P.O. Bandhuganj, P.S.- Ghosi, Jehanabad, Roll No.- 63110137
30. Krishna Deo Manjhi S/O Ram Pratap Manjhi R/O Vill. Musehari, P.O.
Kopa, Samhota, District- Saran. Roll No.-7520057
31. Kiran Kumari C/O + D/O Let (Late) Gopal Singh, R/O Vill. Barh (
Barhi), Bigha, P.S. Ghosi, Jehanabad, Roll No.- 62210499
32. Madhu Prasad S/O Gauri Shankar Prasad R/O Vill. And P.O. Telhua,
P.S. Nautan, West Champaran. Roll No.- 74060222
33. Chandan Kumar Son of Dhiraj Ram Resident of Village- Kashimpurl
Post Gorgama, P.S. Nayaganw, Begusarai, Roll No.- 94080364
34. Sabita Kumari C/O Vishwanath Singh Resident of Village Shiuri, Post
Sharaw, P.S Rasulpur, Chapra (Saran), Roll No.- 75070264
.... .... Appellant/s
Versus
1. The State of Bihar, through the Director General of Police, State of
Bihar, Patna.
2. The Principal Secretary, Department of Home (Police), Government of
Bihar, Patna.
3. The Principal Secretary, General Administrative Department (Personnel
Administrative Reform Department), Government of Bihar Patna.
4. The Central Selection Board of Constable, Bihar, Patna, through its
Secretary.
5. The Chairman of Central Selection Board of Constable, Bihar, Patna.
6. Ganga Ram Paswan Raj Kumar Paswan, R/O Vill. Bikrampr Balia,
P.O. Sakri, P.S. Sakri, Distt. Madhubani
7. Pravind Kumar Manjhi, S/O Ranglal Manjhi R/O
Vill. Panchpatr, P.O. Mukrera, P. S. Rivilganj, Saran.
8. Krishna Kant Paswan S/O Ram Naresh Paswan R/O Vill. Jethuli, P.S.
Kachchi Dargah, P.S. Gatuha, Distt. - Patna
9. Pyare Lal Choudhary S/O Sarju Choudhary R/O Vill. Par Nawadah
Dobhra Par, P.O. Nawada, P.O. Nawada, Distt. Nawada
Patna High Court LPA No.837 of 2015 (3) dt.20-01-2017
3/4
10. Balmiki Prasad Choudhary S/O Muneswar Choudhary R/O Vill.
Gangta, P.O. Chhotashekhpura, P.S. Narhat, Distt. Nawada
11. Satyendra Kumar S/O Late Shambhu Sharma R/O Vill. Kewali, P.O.
Churi, P.S. Chandauri, Gaya.
12. Pankaj Kumar Rajak S/O Bhola Rajak R/O Vill. Madhsudanpur,
(Math), P.O. Dubha, P.S. Sakra, Distt. Muzaffarpur
13. Sailesh Kumar Ram S/O Lakhi Ram R/O Vill. And P.O. Sonabarsa,
Via Dullahpur, P.S. I.A. Buxar , Bihar
14. Bimla Prasad Singh S/O Atul Kumar Singh R/O Vill. Kharia [Near
Panchayat Bhawan], P.O. Kharia, Via Bariarpur, Munger
15. Sunita Kumari C/O Rajesh Kumar, R/O Vill. Mobarakpur, P.O. Sanda,
P.S. Islampurm, Nalanda
16. Rita Kumari C/O Subash Chandra Mourya, R/O Vill. Amadhi, P.O.
Saitha, P.S. Sonhan, Distt. Kaimur
17. Rata Kumar C/O Vijay Prasad, R/O Vill. Barau, P.O. Khanjhapur, P.S.
Mofashil, Distt. Gaya.
18. Priyanka Kumari C/O Arun Kumari, R/O Vill. Madanpur, P.O.
Madanpur, P.S. Ekangar Saar, Nalanda
19. Pramod Paswan S/O Rambalak Paswan R/O Vill. Patori, P.O. Potory,
Via Anandpur, Darbhanga
20. Rakesh Kumar Ram S/O Lalan Ram R/O Vill. Tikari, P.O. PratapPur,
Husainganj, Siwan
21. Santosh Kumar Chaudhary Santosh Kumar Chaudhary, R/O Vill.
Dulour, P.S.- Jagdishpur, Distt. Bhojpur
.... .... Respondent/s
======================================================
Appearance :
For the Appellant/s :
For the Respondent/s :
======================================================
CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE SUDHIR SINGH
ORAL ORDER
(Per: HONOURABLE THE ACTING CHIEF JUSTICE)
3 20-01-2017Let notice be issued to Respondent Nos. 6 to 21 under ordinary process as well as registered A.D. post for which requisites etc. be filed within three weeks. Rule is made returnable two months thereafter.
To be heard along with L.P.A. No. 16 of 2015 (The Patna High Court LPA No.837 of 2015 (3) dt.20-01-2017 4/4 Chairman, Central Selection Board of Constable Vs. Kamlesh Dikshit Raj & Ors.).
(Hemant Gupta, ACJ) (Sudhir Singh, J) P.K.P. U