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NCT Delhi - Section

Section 131 in The Delhi Land Reforms Rules, 1954

131. Procedure wen live-stock is placed in a pound.

- Where live-stock is removed to a pound, under Rule 130, the pound keeper shall enter in a register:
(a)the number and description of the stock;
(b)the day and hour when the stock was committed to his custody; and
(c)the name of the attaching officer who so committed it, and shall give the attaching officer a copy of the entry.