Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 159(2)] [Section 159] [Entire Act] Union of India - Subsection Section 159(2)(xi) in The Patents Act, 1970 (xi)the time when and the manner in which the register and any other document open to inspection may be inspected under this Act;