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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Telangana - Subsection

Section 15(2)(b) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(b)to make recommendations for the institution of advanced centres of excellence, research fellowships and other research and extension posts;