Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(d) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985 (d)"Day" means a period of a twenty-four hours from the time of occupation of the room in the Circuit House/Bungalow.
