Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(22) in The Rabindra Bharati Act, 1981 (22)to conduct, co-ordinate, regulate and control the post-graduate research work and teaching in the University, the affiliated college and the institutions and centres affiliated to, or recognized by, the University;
