Section 4 in The Punjab State Agricultural Marketing Board and Market Committees Employees Provident Fund and Gratuity Rules, 1965
4. Admission to the fund.
- Unless otherwise agreed to in writing at the time of entry into service, admission to the fund shall be compulsory for a permanent employee:Provided that where a temporary employee is subsequently made permanent he shall be entitled to the benefit of the fund from the date of his initial appointment.
