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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Goa - Subsection

Section 61(2)(a) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(a)declare the poll at the polling station to be void, report to Government to appoint a day and fix the hours, for taking a fresh poll at that polling station and notify the day so appointed and the hours so fixed in such manner as he may deem fit, or