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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(xxxvii) in Bihar Minor Mineral Rules, 2017

(xxxvii)"Works Departments"- means Departments of the State or Central Government who are engaged in executing public projects like roads, rail, buildings, dams, water supply etc.