Section 34(2) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005
(2)The Chairman shall preside over meetings of the Committee and if he is absent, the Vice-Chairman shall preside over meeting of the Committee and if at any meeting both the Chairman and Vice- Chairman are absent, such one of the members present in the meeting as may be chosen by the members present may act as a Chairman.
