Section 17(1)(b) in The Bihar Bhoodan Yagna Act, 1954

[Cites 0, Cited by 1] [Section 17(1)] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(1)(b) in The Bihar Bhoodan Yagna Act, 1954

(b)if passed under Sections 11 or 15-

(i)to the Commissioner of the Division, if such order was passed by the Collector; and

(ii)to the Collector, if such order was passed by any other Officer: