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Bombay High Court

Ranjandevi Matsya Sheti Prakalpa Seva ... vs Mumbai Mangroves Cell Through ... on 18 July, 2022

Author: Madhav J. Jamdar

Bench: G.S. Patel, Madhav J. Jamdar

                                                                    52-ASWP-2532-2017.DOC




                   Arun



                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CIVIL APPELLATE JURISDICTION
                                 WRIT PETITION NO. 2532 OF 2017


                   Ranjandevi Matsya Sheti Prakalpa Seva Sanstha             ...Petitioner
                   through Vasudev Veta
                         Versus
                   Mumbai Mangroves Cell through Assistant                ...Respondents
                   Coservator of Forest & Ors


                   Mr Asim Sarode, i/b Ajinkya M Udane, for the Petitioner.
                   Mr PG Sawant, AGP, for State.


                                         CORAM         G.S. Patel &
                                                       Madhav J. Jamdar, JJ.
                                         DATED:        18th July 2022
                   PC:-


1. Let the Registry check whether, having regard to paragraph 1 of the Petition read with prayer clause (a), this Writ Petition is more correctly to be filed, numbered and listed as a Public Interest Litigation.

ARUN RAMCHNDRA SANKPAL (Madhav J. Jamdar, J) (G. S. Patel, J) Digitally signed by ARUN RAMCHNDRA SANKPAL Date: 2022.07.19 17:24:58 +0530 Page 1 of 1 18th July 2022