Bombay High Court
Ranjandevi Matsya Sheti Prakalpa Seva ... vs Mumbai Mangroves Cell Through ... on 18 July, 2022
Author: Madhav J. Jamdar
Bench: G.S. Patel, Madhav J. Jamdar
52-ASWP-2532-2017.DOC
Arun
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 2532 OF 2017
Ranjandevi Matsya Sheti Prakalpa Seva Sanstha ...Petitioner
through Vasudev Veta
Versus
Mumbai Mangroves Cell through Assistant ...Respondents
Coservator of Forest & Ors
Mr Asim Sarode, i/b Ajinkya M Udane, for the Petitioner.
Mr PG Sawant, AGP, for State.
CORAM G.S. Patel &
Madhav J. Jamdar, JJ.
DATED: 18th July 2022
PC:-
1. Let the Registry check whether, having regard to paragraph 1 of the Petition read with prayer clause (a), this Writ Petition is more correctly to be filed, numbered and listed as a Public Interest Litigation.
ARUN RAMCHNDRA SANKPAL (Madhav J. Jamdar, J) (G. S. Patel, J) Digitally signed by ARUN RAMCHNDRA SANKPAL Date: 2022.07.19 17:24:58 +0530 Page 1 of 1 18th July 2022