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Union of India - Section

Section 196 in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

196. Guardrails. - The employer shall ensure at a construction site of a building or other construction work that every side of a working platform from which a person is liable to fall is provided with suitable and safe guardrails and toe board of adequate strength to prevent fall of any building worker, material or tools from such platform.