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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2)(b) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(b)the general layout of the columns and load bearing walls showing the estimated loads, including moments and torques coming on the foundation units;