Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(5) in U.P. Technical University Act, 2000

(5)The Vice-Chancellor shall have the power to convene or cause to convened meetings of the Executive Council, the Academic Council and to Finance Committee :Provided that he may delegate such power to any other officer of to University.