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[Cites 0, Cited by 0] [Section 131] [Entire Act]

State of Rajasthan - Subsection

Section 131(g) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(g)handless of hand trucks are so designed as to protect the hands of the building workers working on such trucks, or such handles are provided with knuckle guards;