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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(1)(b) in Himachal Pradesh Co-Operative Societies Rules, 1971

(b)has been sentenced for any offence involving moral turpitude and such sentence has not been reversed, or has not been pardoned; or