Section 9(2) in The Punjab Town Improvement Trusts Provident Fund Rules, 1945
(2)The interest obtained by the investment or placement of any sum under sub-rule (1) shall be deposited in the [saving bank] [See Punjab Government Notification No. G.S.R. 47/P.A. 4/22/Section 73/Amendment(1)/77, dated 28.4.1977.] to the credit or the Trust Provident Fund Account subject to the following conditions :-Conditions
