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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 24(3) in Telecom Commercial Communications Customer Preference Regulations, 2018

(3)to record three years history of complainant with details of all complaint(s) made by him, with date(s) and time(s), and status of resolution of complaints;