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[Cites 0, Cited by 0] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(2) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(2)Each of the Selection Committees for appointment to the posts of Professors, Additional Professors, Associate Professors, Assistant Professors, Lecturer and other academic staff shall consist of the following members, namely-I. The Vice-Chancellor-ChairmanII. The Principal Secretary of DTTE or his/her nomineeIII. One nominee of the Chairman, Board of GovernorsIV. Concerned DeanV. Three experts of relevant field not connected with the University to be nominated by the Vice- Chancellor from a panel of not less than seven names approved by the Academic Council and ratified by the Board of Governors for each postVI. A representative of the Scheduled Caste or Scheduled Tribes of the rank of a Gazette Officer.