Section 1(2) in Andhra Pradesh Single Window Co-Operative Credit Structure At State Level Act, 1994
(2)It shall come into force on such date[as the State Government may, by notification, published in the Andhra Pradesh Gazette, appoint.] [Came into force from 30-4-1994, vide G.O.Ms. No. 205 A&C ( Co-Operative III), dated 27.4.1994. ]
