Supreme Court of India
S.P.M. Sharma vs Union Of India (Uoi) And Ors. on 26 March, 1974
Equivalent citations: 1975CRILJ569, (1975)3SCC170, 1975 CRI. L. J. 569, (1975) 3 SCC 170 1974 SCC(CRI) 802, 1974 SCC(CRI) 802
Author: P. Jaganmohan Reddy
Bench: H.R. Khanna, P. Jaganmohan Reddy, P.K. Goswami
ORDER P. Jaganmohan Reddy, J.
1. It is reported that the petitioner-detenu has been released. His writ petition has therefore become infructuous and is accordingly dismissed.