Bombay High Court
Sunil Krishnan Anand And Anr vs Siroya Fm Construction Pvt. Ltd. And 2 ... on 28 June, 2022
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 2393 OF 2019
In
COMMERCIAL SUIT 1076 OF 2019
Sunil Krishnan Anand And Anr. ....PETITIONER
V/S
Siroya Fm Construction Pvt. Ltd. And 2 Ors. ....RESPONDENT
WITH INTERIM APPLICATION NO. 2014 OF 2020 In Commercial Suit 1076 OF 2019 Sunil Krishnan Anand And Anr. ....PETITIONER V/S Siroya Fm Construction Pvt. Ltd. And 2 Ors. ....RESPONDENT WITH INTERIM APPLICATION NO. 741 OF 2022 In Commercial Suit 1076 OF 2019 Sunil Krishnan Anand And Anr. ....PETITIONER V/S Siroya Fm Construction Pvt. Ltd. And 2 Ors. ....RESPONDENT WITH INTERIM APPLICATION NO. 1725 OF 2022 In Commercial Suit 1076 OF 2019 Anil Gulabdas Shah ....PETITIONER Page 1/3 ::: Uploaded on - 28/06/2022 ::: Downloaded on - 29/06/2022 08:34:20 ::: V/S Sunil Krishnan Anand And Ors. ....RESPONDENT WITH INTERIM APPLICATION NO. 98 OF 2022 In Commercial Suit 1076 OF 2019 Sunil Krishnan Anand And Anr. ....PETITIONER V/S Siroya Fm Construction Pvt. Ltd. And 2 Ors. ....RESPONDENT (def), Hinjewadi Infra Development And 3 Ors (resp) WITH INTERIM APPLICATION NO. 1949 OF 2019 In Commercial Suit 1076 OF 2019 Sunil Krishnan Anand And Anr. ....PETITIONER V/S Siroya Fm Construction Pvt. Ltd. And 2 Ors. ....RESPONDENT WITH INTERIM APPLICATION NO. 106 OF 2022 In Commercial Suit 1076 OF 2019 Sunil Krishnan Anand And Anr. ....PETITIONER V/S Siroya Fm Construction Pvt. Ltd. And 2 Ors.. ....RESPONDENT And Sunita Fatesh Mirchandani (prop. Def.no.2a) Mr. Anil G. Shah C.A. of Petitioner no. 1 and Petitioner no. 2 Page 2/3 ::: Uploaded on - 28/06/2022 ::: Downloaded on - 29/06/2022 08:34:20 ::: in person present.
Ms. Prachi K. i/b M.P. Vashi Associate for Defendent nos. 1 & 2 Ms. Manjiri Parasnis for Respondent nos. 4 to 6 Mr. Jaydeep Deo for Respondent S.R.A Counsel Anish Karande, Mahtab Katariya and i/b Katariya and Associates for Respondent no.7 CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 28th June, 2022 P.C. :
S. O. to 05/07/2022 ( H. O. B.).
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