Section 10(1)(i) in Tamil Nadu Industrial Township Area Development Authority Act, 1997

[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1)(i) in Tamil Nadu Industrial Township Area Development Authority Act, 1997

(i)the means to be provided for proper,-

(i)drainage of waste water;

(ii)disposal of industrial waste; and

(iii)disposal of town refuse.