Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] Union of India - Subsection Section 17(d) in Mumbai Port Trust (Licensing of Stevedores and Allied Matters) Regulations, 2012 (d)While applying for the grant of fresh licence or renewal of licence, the applicant may strike off the words/lines whichever not applicable.
