Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Goa - Subsection Section 51(3) in The Goa, Daman and Diu Town and Country Planning Act, 1974 (3)[ An offence under this section shall be cognizable.] [Inserted by the Amendment Act 5 of 1998.]
