Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(i) in The Food Corporations Rules, 1965 (i)[ Pay in the scale of Rs. 13000-50015000 plus dearness allowance prescribed from time to time by the Central Government.] [Amended vide Notification No. 648(E) dated 12.11.1997]
