Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Assam - Subsection Section 3(2) in The Assam Agricultural Service Rules, 1980 (2)The posts equivalent to the posts in the cadre of the service and included in the respective cadres as on the date of commencement of these Rules are mentioned in Schedule U.
