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Union of India - Section

Section 3 in The Sikh Gurdwaras Board (Co-optation of Members) Rules, 1926

3.

At the meeting of the members of the Board called by the [Central Government] [see notification No.279 (E) Pt.II dated 22.6.1979.] under [sub-section (2)] [Substituted, - vide Punjab Government Notification No. 2177-Gurdwaras, dated the 17th December, 1954.] of section [43-A] [Substituted for the word [43] by Punjab Government Notification No. 145-Gurdwaras, dated the 3rd February, 1960.] of the Act, the Deputy Commissioner shall call upon the members present to elect one of themselves to be the Chairman of the meeting.