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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The North-Eastern Council Act, 1971

(2)It shall come into force on such date, being a date not earlier than the day appointed under clause (b) of section 2 of the North-Eastern Areas (Reorganisation) Act, 1971, as the Central Government may, by notification in the Official Gazette, appoint.
Enforced w.e.f. 1-8-1972, vide Notification No. G.S.R. 359-(E), dated the 25th July, 1972, Gazette of India, 1972, Extraordinary, Pt. II, Section 3(i), p. 941.