Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 148B in The Drugs and Cosmetics Rules, 1945 148B. [ Prohibition against false or misleading claims. [Inserted by G.S.R. 46(E), dated 22.1.2009 (w.e.f. 22.7.2009).] - No cosmetic may purport or claim to purport or convey any idea which is false or misleading to the intending user.]
