Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 28 in The M.P. Gram Panchayats (Accounts) Rules, 1999 28. Balancing of the Ledger. - General Ledger shall be balanced after posting of each entry and the monthly ledger balance shall be initiated by the Secretary and Sarpanch.
