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State of Assam - Section

Section 17 in The Assam Secondary Education (Provincialised) Service Rules, 1982

17. Repeal and saving.

- The rules corresponding to these rules and in force immediately before commencement of these rules are hereby repealed :Provided that all orders made or action taken under the rules so repealed or under any general orders ancillary thereto shall be deemed to have been done or taken under the corresponding provision of these rules.