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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(4) in Regulations For The Disbursement of Loans Under The Low Income Group Housing Scheme, 1968

(4)Others.Note. - Preference among the same class of applicants may as far as possible, be given to members of Scheduled Castes.