Section 30 in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016
30. Bar to sell, etc. of antiquities.
- Subject of provision of section 5 and 8 of the Antiquities and Art Treasures Act, 1972 (52 of 1972) no person shall without the permission of the State Government, sell, remove or make gift of any antiquity or art treasure of otherwise transfer its ownership.
